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[Cites 0, Cited by 0] [Section 10FZA(2)] [Section 10FZA] [Entire Act]

Union of India - Subsection

Section 10FZA(2)(d) in The Companies (Second Amendment) Act, 2002

(d)subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1872 ), requisitioning any public record or document or copy of such record or document from any office;