Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Maharashtra - Subsection Section 54A(3) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967 (3)The Polling Agents may work as Counting Agents as per the authority given by the candidate in Form 10B.
