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State of Goa - Section

Section 22 in Goa Computerised Network Lottery Rules, 2003

22. Appointment of Auditors/Technical Experts.

- The Government may appoint any Chartered Accountant or any other person having requisite qualifications to conduct an independent audit of all accounts, pertaining to the conduct of lottery. The Government may also appoint Computer Engineers or experts to conduct audit and inspection of the Network Operating System installed by the agent. Such person will also be responsible for checking and counting of tickets being sold, to detect any computer related errors mistakes frauds, misuse of the system, to prevent data manipulation and such other work assigned to him by the Government and the Director.