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State of Rajasthan - Section

Section 320 in Rajasthan Panchayati Raj Rules, 1996

320. Officer Incharge of Panchayati Raj.

(1)Chief Executive Officer shall act as Office Incharge Panchayati Raj at the district level for general superintendence, guidance and direction of all Panchayati Raj Institutions in the district.
(2)Director Rural Development and Panchayati Raj will act as Officer Incharge panchayati Raj Institutions at the State level for enforcement of provisions of Panchayati Raj Act, 1994, Rules, made or notification issued thereunder.Inspection of records and grant of copies