Section 10 in Bihar Shops & Establishments Act, 1953
10. [ Interval for rest. [Substituted by Act 2 of 1975.]
- No employee in any establishment shall be required or allowed to work in such establishment for more than five hours continuously in any day unless he has had an interval for rest of at least half an hour:Provided that there shall not be more than one such interval for rest during the whole of the working period of any employee on any day.]
