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[Cites 0, Cited by 0] [Section 385(1)] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(1)(e) in The Calcutta Municipal Corporation Act, 1980

(e)by written notice require an owner of any premises or part thereof to put up by means of a metal plate a number or sub-number on such premises or part thereof in such position and in such manner as may be specified in such notice.