Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act] State of Tamilnadu - Subsection Section 41(1)(b) in Tamil Nadu Land Improvement Schemes Act, 1959 (b)copies of such records, documents, plans and maps and accounts maintained under section 33 shall be given to any person applying for such copies.