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[Cites 0, Cited by 2] [Section 35CCA(1)] [Section 35CCA] [Entire Act]

Union of India - Subsection

Section 35CCA(1)(a) in The Income Tax Act, 1961

(a)to an association or institution, which has as its object the undertaking of any programme of rural development, to be used for carrying out any programme of rural development approved by the prescribed authority;or