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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(iii) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(iii)whether the procedure laid down in Rule 8 and Rule 9 or Rule 10 shall be followed in the proceedings.