Delhi High Court - Orders
Bharat Broadband Network Limited vs Sterlite Technologies Limited on 30 April, 2024
Author: Rekha Palli
Bench: Rekha Palli, Prateek Jalan
$~S-1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 20/2024 & I.As. 568/2024, 570/2024, 3462/2024.
BHARAT BROADBAND NETWORK LIMITED
.....Petitioner
Through: Mr. Jayant Mehta, Sr. Adv.
with Mr. Deepayan Mandal,
Mr. Naman Varma, Mr. Rajat
Sinha and Mr. Mridul Bansal,
Advs.
Versus
STERLITE TECHNOLOGIES LIMITED
.....Respondent
Through: Mr. A.K. Thakur, Mr. Rishi
Raj, Mr. Sujeet Kumar & Mr.
Ishaan Ojha, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE PRATEEK JALAN
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 30.04.2024
1. Learned senior counsel for the petitioner has concluded his submissions. The petitioner is granted one weeks' time to file a copy of the compilation handed over in Court.
2. List on 15.05.2024 at 03:00 PM for submissions of learned counsel This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 23:37:14 for the respondent.
REKHA PALLI, J PRATEEK JALAN, J SAURABH BANERJEE, J APRIL 30, 2024/al/acm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 23:37:14