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Delhi High Court - Orders

Bharat Broadband Network Limited vs Sterlite Technologies Limited on 30 April, 2024

Author: Rekha Palli

Bench: Rekha Palli, Prateek Jalan

                                    $~S-1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 20/2024 & I.As. 568/2024, 570/2024, 3462/2024.


                                                BHARAT BROADBAND NETWORK LIMITED
                                                                                                                                         .....Petitioner
                                                                                                  Through:                 Mr. Jayant Mehta, Sr. Adv.
                                                                                                                           with Mr. Deepayan Mandal,
                                                                                                                           Mr. Naman Varma, Mr. Rajat
                                                                                                                           Sinha and Mr. Mridul Bansal,
                                                                                                                           Advs.

                                                                                                  Versus



                                                STERLITE TECHNOLOGIES LIMITED
                                                                                                                                         .....Respondent
                                                                                                  Through:                 Mr. A.K. Thakur, Mr. Rishi
                                                                                                                           Raj, Mr. Sujeet Kumar & Mr.
                                                                                                                           Ishaan Ojha, Advs.


                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MR. JUSTICE PRATEEK JALAN
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                              ORDER

% 30.04.2024

1. Learned senior counsel for the petitioner has concluded his submissions. The petitioner is granted one weeks' time to file a copy of the compilation handed over in Court.

2. List on 15.05.2024 at 03:00 PM for submissions of learned counsel This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 23:37:14 for the respondent.

REKHA PALLI, J PRATEEK JALAN, J SAURABH BANERJEE, J APRIL 30, 2024/al/acm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/05/2024 at 23:37:14