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State of Punjab - Section

Section 14 in Punjab Water Supply and Sewerage Board (Purchase Procedure)

14. Placement of Repeat Order.

- 14.1. Repeat orders may be placed in exceptional circumstances to meet the additional urgent requirement of a particular item provided
14.1.1. The repeat order is placed within 6 months of placement of first order.
14.1.2. The quantity of repeat order does not exceed 100% of the quantity tendered, including the increase in quantity if any at the time of original order provided it is within the competency of the authority who has previously approved otherwise the approval of the next higher authority is required.
14.1.3. The indentor satisfies that there has been no fall in the prices from the date of placement of original and that the purchase is in the interest of the Board.