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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(3)(c) in The Maharashtra Universities Act, 1994

(c)to advise on promoting co-operation and co-ordination of the various educational institutions among themselves and explore the scope for interaction between the universities on the one hand and industry and other organizations on the other hand;