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Chattisgarh High Court

Ram Swarup Gupta vs State Of Chhattisgarh And Ors on 4 September, 2015

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                              NAFR

          HIGH COURT OF CHHATTISGARH, BILASPUR

                       WPS No. 141 of 2015

1.    Shiv Dayal Sori S/o Late Maha Singh Sori Aged About 45 Years
      R/o Qtr. No. C-1, Housing Boardcolony, Nehru Nagar Bilaspur,
      Po Bilaspur, Ps Civil Lines, Bilaspur, Distt Bilaspur, Cg Pin
      495001

2.    Anil Kumar Vastrakar S/o Shri Ram Vastrakar Aged About 48
      Years R/o Deori (Kala), Village Bharni Po & Ps Bilaspur, Distt
      Bilaspur, Cg Pin 495112

3.    Uttam Chand Belani S/o Late Tarachand Belani, Aged About 50
      Years R/o Adarsh Colony, Dayalbandh, City Kotwali, Ps & Po
      Bilaspur, Distt Bilaspur, Cg

4.    Kaushal Prasad Kaushik S/o Late Pusauram Kaushik Aged
      About 59 Years R/o Vill Kureli, Po Sagar, Ps Takhatpur, Distt
      Bilaspur, Cg

5.    Keshav Prasad Kashyap S/o Late Bhukhan Lal Kashyap Aged
      About 59 Years R/o Vill Gardarh, Po & Ps Ratanpur, Distt
      Bilaspur, Cg

6.    Mahesh Chand Verma S/o Kanheya Lal Verma Aged About 57
      Years C/o K.P.Kaushik, Chandni Chowk, Kududund, Po
      Bilaspur, Ps Civil Lines, Bilaspur, Distt Bilaspur, Cg

7.    Smt. Lochan Bhonsle W/o Shri J.R.Bhonsle Aged About 55
      Years R/o Om Nagar Jarhabatta, Po Bilaspur, Ps Civil Lines,
      Distt Bilaspur, Cg

8.    Gaind Lal Sahu S/o Late Baliram Sahu Aged About 60 Years
      R/o Village Junwani, Ps & Po Doma, Dhamtari, Dist Dhamtari,
      Cg

9.    Jalindhar Patel S/o Nanki Dau Patel Aged About 53 Years R/o
      Village Kauwatal, Po & Ps Seepat, Distt Bilaspur, Cg

10.   Saukhi Lal Jangde S/o Late Durga Prasad Jangde Aged About
      57 Years R/o Magarpara Mari Mai Road, Po Bilaspur, Ps Civil
      Lines, Distt Bilaspur, Cg
 11.   Sheikh Jamil S/o Late Sheikh Latif Dalla Aged About 51 Years
      Immam Bada, Jarhabhatta, In Front Of Subhash Complex, Ps
      Civil Lines, Po & Distt Bilaspur, Cg

12.   Santosh Kumar Khusro S/o Late Chamaru Singh Khusro Aged
      About 44 Years R/o Bandhwapara, Sarkanda, Near Satbahaniya
      Temple, Po & Ps Sarkanda, Distt Bilaspur, Cg

13.   Shiv Prasad Kaushik S/o Shri Nathu Lal Kaushik Aged About 55
      Years R/o Pendari, Po & Ps Chakrabhata, Distt Bilaspur, Cg

14.   Sarjuram Basu S/o Late Pyare Lal Basu Aged About 60 Years
      R/o Manjhi Tola Village, Po Bandha Bazar, Ps Ambagarh
      Chouki, Rajnandgaon, Distt Rajnandgaon, Cg

15.   Sanjeev Kumar Tawadkar S/o Shri Nilkanth Rao Tawdkar Aged
      About 55 Years R/o Dhobi Galli, Chatapra, Po & Ps Bilaspur,
      Distt Bilaspur, Cg

16.   Prakash Chandra Sharma S/o Shri R.P.Sharma Aged About 51
      Years R/o Devendra Nagar, Nehrunagar, Po Bilaspur, Ps Civil
      Lines, Distt Bilaspur, Cg

17.   Vishnu Singh Thakur S/o Late Gulab Singh Thakur Aged About
      54 Years R/o Village Bansh Binori, Po Sonar Devri, Ps Palari,
      Distt Baloda Bazar- Bhatapara, Cg

18.   Smt. Reeta Som W/o Shri D.D.Som Aged About 53 Years R/o
      Street No. Left 1, In Front Of D-1, Vinoba Nagar, Bilaspur, Ps
      Tarbahar, Po Bilaspur, Distt Bilaspur, Cg

19.   Ram Prasad Suryavanshi S/o Late Gopi Lal Suryavanshi Aged
      About 59 Years R/o Village Birkona, Po & Ps Koni, Distt
      Bilaspur, Cg

20.   Ramashanker Shukla S/o Late Sunderlal Shukla Aged About 60
      Years R/o 18/258, Behind Neelam Provisions Stores, Sarju
      Bagicha, Po & Ps Bilaspur, Distt Bilaspur, Cg

21.   Shyam Lal Nirmalkar S/o Late Puniram Nirmalkar Aged About 59
      Years R/o Quarter No. 119, Kumhar Mohalla, Krishna Nagar, Po
      & Ps Ravishanker Nagar, Distt Korba, Cg

                                                      ---- Petitioner

                              Versus
 1.   State Of Chhattisgarh Through Secretary, Transport
     Department, Secretariat, Mahanadi Bhawan, Naya Raipur, Distt
     Raipur, Cg

2.   The Secretary Finance Department, Govt. Of C.G. Secretariat,
     Mahanadi Bhawan, Naya Raipur, Po & Ps Raipur, Distt Raipur,
     Cg

3.   The Secretary General Administration Department, Secretariat,
     Mahanadi Bhawan, Naya Raipur, Dist Raipur, Cg

4.   C.G. Infrastructure Development Corpn. Through Its Managing
     Director, Shastri Chowk, Po & Ps Raipur, Cg

                                                   ---- Respondent

And WPS No. 148 Of 2015

1. Sachidanand Sen S/o Late Shri Motiram Sen Aged About 54 Years R/o Khrsenga Village, Po Kondapar, Distt Dhamtari, Cg Pin 493661

2. Jwala Prasad Kashyap S/o Late J.L. Kashyap Aged About 54 Years R/o Purani Basti, Near Dr. Lalwani Clinic, Po & Ps Raipur, Distt Raipur, Cg

3. Santosh Kumar Shrivas S/o Late R.K.Shrivas Aged About 49 Years R/o Krishna Nagar Ward, Juna Bilaspur, Po & Ps Bilaspur, Distt Bilaspur, Cg

4. P.K.Gadpalliwar S/o Shri M. Gadpalliwar Aged About 56 Years R/o H.No. D-43, Rohnipuram, Po & Ps Raipur, Distt Raipur, Cg

5. Sunil Kumar Shrivastava S/o Late K.N.Shrivastava Aged About 55 Years R/o Purani Basti, Kayasthpara, Po & Ps Raipur, Distt Raipur, Cg

6. Anees Ahmed Bari S/o Late Haji Ahmed Hussain Aged About 52 Years R/o Hussaini Manjil, Baijnathpara, Po Raipur, Ps City Kotwali, Raipur, Distt Raipur, Cg

7. Purushottam Singh Kshatri S/o Late G.S.Kshatri Aged About 53 Years R/o Sivpur Sivaji Ward, Raipur Road, Near Ravi Gas Godown, Po & Ps Mungeli, Distt Mungeli, Cg

8. Chhannu Lal Sharma S/o Late R.K.Sharma Aged About 54 Years R/o Mig 2/596, Sector-2, Dindayal Upadhyay Nagar, Po & Ps Raipur, Distt Raipur, Cg

9. Jagdish Srivas S/o Lokhan Lal Srivas Aged About 56 Years R/o Ramkundpara, Near Dani Pan Bhandar, Po Vivekanand Ashram, Ps Saraswati Nagar, Distt Raipur, Cg

10. Dwijendra Kumar Tiwari S/o Shri Bajrang Pd. Tiwari Aged About 52 Years R/o H.No. C-9, Nehrunagar, Po & Ps Bilaspur, Distt Bilaspur, Cg

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Transport Department, Secretariat, Mahanadi Bhawan, Naya Raipur, Distt Raipur, Cg

2. The Secretary Finance Department, Govt. Of C.G., Secretariat, Mahanadi Bhawan, Naya Raipur, Po & Ps Raipur, Cg

3. The Secretary, General Administration Department, Secretariat, Mahanadi Bhawan, Naya Raipur, Distt Raipur, Cg

4. C.G. Infrastructure Development Corpn. Through Its Managing Director, Shastri Chowk, Po & Ps Raipur, Dist Raipur, Cg

---- Respondent And WPS No. 1120 Of 2015

1. None Singh S/o Shri Vishram Singh Aged About 54 Years R/o Near Chandi Nagar, Telibandha Talab, Raipur (Po & Ps). Raipur Dist, Chattisgarh State. Pin 492001.

2. Rajmani Pandey S/o Late R.M. Pandey Aged About 59 Years R/o Pandey Bhavan, Near Brahmpuri Talab, Purani Basti (Ps & Po) Raipur Dist, Chhattisgarh State. Pin 492001.

3. Ramanand Nirmalkar S/o . R.B. Nirmalkar Aged About 58 Years Veerethra Bhatagao, Village, Bhatagao Po, Gundardehi(Ps), Balod Dist, Chhattisgarh State.

4. Shiv Shankar Rathor S/o Late Byas Narain Rathore Aged About 54 Years R/o Ward No. 48, Bhakt Mata Karma, Chingrajpara, Sarkanda Ps & Po) Bilaspur, Bilaspur Dist, Chhattisgarh State.

5. Sohan Lal Patel S/o Late U.R. Patel Aged About 54 Years R/o Rameshwar Nagar, Bhanpuri, (Ps & Po) Pragati Homes, Raipur Dist, Chhattisgarh State.

6. Siddhanath Gautam S/o Late B.N. Gautam Aged About 55 Years R/o In Front Of New Bus Stand, Jaiswal Colony, Tifra, Bilaspur, Sirgitti (Ps & Po), Bilaspur Dist, Chhattisgarh State.

7. Santosh Kumar Jha S/o Late Chhannu Lal Jha Aged About 56 Years R/o H.No. 38, New Panchsheel Nagar, Pwd Colony, Raipur Civil Lines (Ps), Raipur Po, Raipur Dist. Chhattisgarh State Pin 492001

8. Shailendra Kumar Tiwari S/o Late Y.N. Tiwari Aged About 55 Years R/o H-179, Kasiram Nagar, Ravigram (Po) Telibandha (Ps) Raipur, Raipur Dist, Chhattisgarh State Pin 492001.

9. G.C. Chakraborty, S/o Late G.C. Chakraborty Aged About 61 Years R/o Amey Vihar, Ravigram, Behind Avenue 7, Telibandha (Ps) Raipur Po, Raipur Dist, Chhattisgarh State, Pin 492001.

10. Thakur Ram Sinha S/o G.R. Sinha Aged About 50 Years R/o 915, Matpurena, Near Govt High School, Matpurena (Po) Tikrapara (Ps), Raipur, Raipur Dist, Chhattisgarh State, Pin 492001.

11. P.N. Agarwal S/o Shri R.N. Agarwal Aged About 51 Years R/o Kukripara, In Front Of J.P. Kiranan Stores, Subhash Nagar, Raipur(Po & Ps), Raipur Dist, Chhattisgarh State , Pin 492001.

12. Nawab Khan S/o Late Qutub Khan Aged About 47 Years R/o Naya Sarkanda, Near Purana Pool, Sarkanda (Ps & Po). Bilaspur, Bilaspur Dist, Chhattisgarh State. Pin 495006.

13. Deepak Naidu S/o Late K.S. Naidu Aged About 58 Years R/o In Front Of Prakash Coaching Centre, Boriya Road, Santoshi Nagar, Thikarapara (Ps & Po). Raipur Dist, Chhattisgarh State. 492001.

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Transport Department, Secretariat, Mahanadi Bhawan, Naya Raipur, Raipur Dist, Chhattisgarh State.

2. The Secretary, Finance Department, Govt. Of Chhattisgarh, Secretariat, Mahanadi Bhawan, Naya Raipur, Raipur (Po & Ps), Chhattisgarh State. Pin 493011.

3. The Secretary, General Administration Department, Secretariat, Mahanadi Bhawan, Naya Raipur, Raipur Dist, Chhattisgarh State.

4. Chhattisgarh Infrastructure Development Corpn. Through Its Managing Director, Shastri Chowk, Raipur, Raipur (Po & Ps), Chhattisgarh State. Pin 493011.

---- Respondent And WPS No. 2059 Of 2014

1. Iqbal Ahmed S/o Late Mede Khan Aged About 59 Years R/o Rahim Manzil, Behind Punjab Tyres, Moudhapara, Po & Ps Raipur, Dist Raipur, Cg

2. Basheer Ahmed S/o Hidyattullah Aged About 53 Years R/o Near Amrit Shishu Mandir, Santosh Nagar, Po & Ps Raipur, Distt Raipur, Cg

3. Manjit Singh Kombo S/o Prabhat Singh Aged About 58 Years R/o Qtr No. 187, New Rajendra Nagar, Kamata Colony, Po & Ps Ravigram, Raipur, Distt Raipur, Cg

4. Akbar Khan S/o Azim Mulla Aged About 59 Years R/o Near Sahara Battery, Moudhapara, Po & Ps Moudhapara, Raipur, Dist Raipur, Cg

5. Nukesh Kumar Chandrakar, S/o Late Seeta Ram Chandrakar Aged About 51 Years R/o B/5, Sector 1, Shankar Nagar, Po & Ps Shankar Nagar, Raipur, Dist Raipur, Cg

6. Manmohan Singh S/o Late Puri Singh Aged About 59 Years R/o Rohini Vihar, Jarhabhatta, Bilaspur, Po & Ps Bilaspur, Distt Bilaspur, Cg

7. K.P.Jangde S/o Late K.S.Jangde, Aged About 58 Years R/o H.No.85, Geethanjali Vihar, Nehru Nagar, Ps Civil Lines, Po Bilaspur, Dist Bilaspur, Cg

8. Sayyed Safaud Ali S/o Late Asgar Ali Aged About 59 Years R/o Mau Moudhapara, Po & Ps Raipur, Dist Raipur, Cg

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Home & Transport Department, Secretariat, Mahanadi Bahwan, Naya Raipur, Dist Raipur, Cg

2. Secretary Finance Department, Govt. Of C.G., Secretariat, Mahanadi Bhawan, Naya Raipur, Po & Ps Raipur, Distt Raipur, Cg

3. Secretary, General Administration Deptt, Secretariat, Mahanadi Bhawan, Naya Raipur, Distt Raipur, Cg

4. Chhattisgarh Infrastructure Development Corpn. Through Its Managing Director, Shastri Chowk, Po & Ps Raipur, Distt Raipur, Cg

---- Respondent And WPS No. 2762 Of 2015

1. Dilip Shukla S/o Late B.N. Shukla Aged About 61 Years R/o Behind Sagar Hotel Implipara, Bilaspur, ( Po ), Civil Lines P.S. Chhattisgarh State Pin 495001

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary Home/ Transport Department, Govt. Of Chhattisgarh Secretariat Mahandi Bhawan, Naya Raipur, ( Po) District Raipur Chhattisgarh Pin 493001.

2. Superintendent Of Police Janjgir- Champa, District Janjgir Champa Chhattisgarh State. Pin : 495559.

3. Chhattisgarh Infrastructure Development Corporation Ltd.

Through Its Managing Director, Sastry Chowk, Raipur ( Po & District ) Raipur District, Chhattisgarh State. Pin 493011

---- Respondent And WPS No. 4107 Of 2013

1. Ram Swarup Gupta S/o Shri K.P. Gupta, Aged About 51 Years R/o LIG 91, Housing Board Colony, Devrikhurd, Ps Torwa, Bilaspur Distt. , C.G. State. Pin 495001

---- Petitioner Vs

1. State Of Chhattisgarh Through Secretary, Transport Department, Govt. Of C.G. Secretariat, Mahanadi Bhawan, Naya Raipur, (Po & Distt.) Raipur, Raipur C.G. Pin 493001

2. Collector, Distt. Collectorate, Bilaspur , C.G. State Pin 495001

3. C.G. Infrastructure Development Cor. Ltd. Through Its Managing Director, Sastry Chowk Raipur (Po & Distt.) Raipur Distt, C.G. State, Pin 493011

---- Respondent For Petitioners Shri K.R. Nair & Ms. Veena Nair, Advocates For Respondent/State Shri Sangarsh Pandey, Dy. Govt. Advocate Hon'ble Shri Justice Prashant Kumar Mishra Order On Board 04/09/2015 Heard learned counsel for the parties.

1. Learned counsel for the petitioners would submit that the petitioners were working in the erstwhile M.P.S.R.T.C., however after creation of the State of Chhattisgarh a separate Road Transport Corporation has not been constituted in the State of Chhattisgarh, therefore, their services were placed in the control of respondent/Chhattisgarh Infrastructure Development Corporation (for short 'C.I.D.C.'). He would further submit that the State Government has issued number of circulars deciding to absorb services of the employees working in the erstwhile M.P.S.R.T.C in various Corporation/Mandals in the State of Chhattisgarh and in furtherance of the said policy several employees have already been absorbed.

2. Learned counsel would further submit that for the present, the petitioners would confine their prayer for issuance of direction to the respondent authorities to take a decision on the representation pending before the said authority. He is restricting his prayer in view of the order passed by this Court in the matters of O.P. Singh Vs. State of Chhattisgarh & others1, Abdul Hakim Vs. State of Chhattisgarh & others2, Uttam Kumar Sharma Vs. State of Chhattisgarh & others3, Raju Pandey & others Vs. The State of Chhattisgarh & others4, Nandkumar Vaishnav & others Vs. The State of Chhattisgarh & others5 and Chandrayan Singh Thakur & others Vs. The State of Chhattisgarh & others6. 1 WP (S) No.5521/2010 2 WP (S) No.473/2013 3 WP (S) No.476/2013 4 WP (S) No.1220/2013 5 WP (S) No.1458/2013 6 WP (S) No.2128/2013

3. In view of the above, all the writ petitions are disposed of with a direction that in the event petitioners submit fresh representations before the competent authority of the respondent within a period of four weeks, the said authority shall consider and decide petitioners' representation in an objective manner keeping in view the circulars issued by the State Government from time to time, as also the orders of absorption passed with respect to the similarly placed employees, as early as possible, preferably within a period of three months from the date of submission of representations.

4. It is made clear that this Court has not expressed any opinion on the merits of the case and the respondent authorities shall decide the matter, on its own merits, strictly in accordance with law, without treating any observation made in this order, as opinion on the merits of the case.

Sd/-

JUDGE Prashant Kumar Mishra