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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(r) in Goa Investment Promotion Act, 2014

(r)"Project" means a project to be undertaken by the investor, Government or Government agency, where under investment is proposed to be made in the State of Goa, but does not include housing or housing projects;