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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. Rajya Mahila Ayog Adhiniyam, 1995

(a)salaries and allowances payable to, and the other terms and conditions of service of the Chairperson and members under sub-section (5) of Section 4 and of officers and other employees under sub-section (2) of Section 5;