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[Cites 0, Cited by 0] [Section 142] [Entire Act]

State of Rajasthan - Subsection

Section 142(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)every pipe for carrying pumped concrete is-
(i)securely anchored at its end point and each curve on it;
(ii)provided near the top of such pipe with an air release valve; and
(iii)securely attached to a pump nozzle by a bolted collar or other adequate means;