Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Uttarakhand - Subsection Section 31(2) in Uttarakhand Fire and Emergency Service, Fire Prevention and Fire Safety Act, 2016 (2)Every order made under this section shall be laid, as soon as may be after it is issued, before the Legislative Assembly of Uttarakhand.
