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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3)(f) in The Merchant Shipping (Equivalent Arrangements For Carriage Of Grain) Order, 1977

(f)Any other equally effective method may be adopted to make the compensation required in paragraphs (c) and (d) above.