Delhi High Court - Orders
Ab Skf & Anr vs M/S Osaka International Inc. & Ors on 26 July, 2024
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 197/2024
AB SKF & ANR. .....Plaintiffs
Through: Ms. Meghana Kudligi, Adv.
versus
M/S OSAKA INTERNATIONAL INC. & ORS. .....Defendants
Through: Mr.Kumar Shashank, Adv.
Ms. Apurba Pattanayak, Adv. for D-9
Ms. Mrinal Ojha, Mr. Debarshi Dutta
and Mr. Arjun Mookerjee, Advocates
for D-12
Mr.Kshitij Parashar, Adv for Verisign
Inc/Proposed Defefendant No. 13
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 26.07.2024 I.A. 34452-34453/2024
1. The Hon'ble Judge is on leave today.
2. List on 08.08.2024, date already fixed.
(By Order) COURT MASTER JULY 26, 2024/So This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/07/2024 at 06:11:08