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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(4) in Bihar Agricultural University Act, 2010

(4)Each faculty shall have Board of Studies consisting of the following members:
(i)Dean of Faculty/Dean - Chairperson
(ii)Deans of the Constituent Colleges of the faculty
(iii)All Chairman/Head of the Departments of the concerned faculty
(iv)One elder faculty member from each Department nominated by the Dean of Faculty
(v)A senior Head of the Department - Member Secretary