Section 9 in The Charitable Endowments (Orissa) Rules, 1956
9. Vesting orders how filed.
- All copies or vesting orders received by the Treasurer shall be tiled together and shall be numbered in consecutive order of their receipt and when a sufficient number have been received, they shall be bound in volumes. A note shall be made on each vesting order or any entries in the registers prescribed under these Jules relating to the property vesting in the Treasurer under the order.
