Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 44] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(a) in Kerala Police Act, 2011 (a)is found in a public place, in an intoxicated manner or rioting condition or incapable of looking after himself; or
