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[Cites 0, Cited by 0] [Section 6BB] [Entire Act]

State of Tamilnadu - Subsection

Section 6BB(1) in Tamil Nadu Cultivating Tenants Protection Rules, 1955

(1)The period within which an application for resumption should be made under section 4-AA(2) is six months from the date of discharge or retirement from service or being sent to reserve.