Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 2]

Supreme Court - Daily Orders

Sonam Rajkumar Agarwal vs Rajkumar Gangabishan Mittal(Agarwal) on 5 October, 2015

Bench: Vikramajit Sen, Shiva Kirti Singh

     ITEM NO.56                            COURT NO.11                  SECTION XVIA

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)               No(s).    620/2014

     SONAM RAJKUMAR AGARWAL                                             Petitioner(s)

                                                   VERSUS

     RAJKUMAR GANGABISHAN MITTAL(AGARWAL)                               Respondent(s)

     (with appln. (s) for stay and office report)


     Date : 05/10/2015 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH

     For Petitioner(s)                Mr. Harish Pandey,Adv.
                                      Mr. Manish Kumar, Adv.
                                       Mr. Bhagwan Singh, Adv.

     For Respondent(s)                 Dr. K.P.S. Dalal, Adv.
                                       Mr. Ranjit Singh, Adv.
                                       Mr. Shree Pal Singh,Adv.



                            UPON hearing the counsel the Court made the following
                                               O R D E R

Transfer Petition is allowed in terms of the signed Order.

                            (NEELAM GULATI)                    (SUMAN JAIN)
                             COURT MASTER                      COURT MASTER

(Signed order is placed on the file) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.10.06 17:02:00 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL ORIGINAL JURISDICTION TRANSFER PETITION (CIVIL) NO. 620 OF 2014 SONAM RAJKUMAR AGARWAL Petitioner(s) VERSUS RAJKUMAR GANGABISHAN MITTAL(AGARWAL) Respondent(s) O R D E R This Transfer Petition is filed Section 25 of the Code of Civil Procedure seeking transfer of the Marriage Petition No. 917 of 2013 filed under Section 13(1)(ia) of the Hindu Marriage Act, 1955 titled as “Rajkumar Gangabishan Mittal (Agarwal) vs. Sonam Rajkumar Agarwal” pending in the Court of Civil Judge, Senior Division Pune at Pune, Maharashtra.

Keeping in view the submissions made in the Court, we deem it appropriate to transfer the Marriage Petition No. 917 of 2013 filed under Section 13(1)(ia) of the Hindu Marriage Act, 1955 titled as “Rajkumar Gangabishan Mittal (Agarwal) vs. Sonam Rajkumar Agarwal” pending in the Court of Civil Judge, Senior Division, Pune at Pune, Maharashtra to the Family Court, Karkardooma, Delhi.

Transfer Petition is allowed accordingly.

…..............J (VIKRAMAJIT SEN) …..............J (SHIVA KIRTI SINGH) NEW DELHI OCTOBER 05, 2015