Karnataka High Court
Sri. Sunilkumar K.V. S/O Narayana K. vs Sri. R.K. Varma on 25 April, 2018
Bench: Ravi Malimath, S G Pandit
1
IN THE HIGH COURT OF KARNATAKA
DHARWAD BENCH
ON THE 25th DAY OF APRIL 2018
BEFORE
THE HON'BLE MR.JUSTICE RAVI MALIMATH
AND
THE HON'BLE MR.JUSTICE S.G.PANDIT
C.C.C. Nos.100013-100016 OF 2018 (CIVIL)
BETWEEN
1. SRI. SUNILKUMAR K.V.
S/O NARAYANA K,
AGE: 41 YEARS,
OCC: LOCO PILOT (SR.GOODS)
R/O: HOUSE NO.12,
MOOKAMBIKANILYAM,
OPPOSITE ASHOKA APARTMENTS,
VIVEKANANDA COLONY,
BHAVNINAGARA, KESHAWAPURA,
HUBLI - 580 020, DIST: DHARWAD.
2. SRI. SHIBU V. S/O VIJAYAN,
AGE: 39 YEARS,
OCC: LOCO PILOT (GOODS)/CASTLE ROCK,
R/O: HOUSE NO.003,
MAHANDRA APARTMENTS,
PACIFIC PARK, GADAG ROAD,
HUBLI - 580 020, DIST: DHARWAD.
3. SRI. ASHOK R. BHAGADE,
S/O RAMESH A. BHAGADE,
2
AGE: 50 YEARS,
OCC: LOCO PILOT (SR.GOODS)
C/O. CHIEF CREW CONTROLLER,
HUBLI RAILWAY STATION,
SOUTH WESTERN RAILWAY,
HUBLI - 580 020, DIST: DHARWAD.
4. SRI. B. RAMAKRISHNA
S/O B. CHENNAIAH, AGE: 41 YEARS,
OCC: LOCO PILOT (SR.GOODS)/HOSPTE,
C/O. CHIEF CREW CONTROLLER,
HOSPET RAILWAY STATION,
SOUTH WESTERN RAILWAY,
HOSPET 582 301, DIST:BALLARY.
... COMPLAINANTS
(BY SRI. R. M. KULKARNI, ADVOCATE)
AND
1. SRI. R. K. VARMA,
SECRETARY TO THE
GOVERNMENT OF INDIA,
MINISTRY OF RAILWAYS,
RAIL BHAVAN, NEW DELHI - 110 001.
2. SRI. ASHOK KUMAR GUPTA,
AGE: 59 YEARS,
OCC: GENERAL MANAGER,
SOUTH WESTERN RAILWAY,
HUBBALLI P.O., PIN-580 020,
DHARWAD DISTRICT, KARNATAKA.
3. SHUJA MAHAMOOD
AGE: 43 YEARS,
OCC: SENIOR DIVISIONAL
PERSONNEL OFFICER,
3
SOUTH WESTERN RAILWAY,
HUBBALLI P.O., DHARWAD DISTRICT,
KARNATAKA, PIN-580020.
4. K. NAGADURGARAM
S/O K. SUBBARAO,
AGE: 36 YEARS,
OCC: LOCO PILOT GOODS GRADE-II,
OFFICE OF CHIEF CREW CONTROLLER,
CASTLEROCK, JOIDA,
UTTARA KANNADA DISTRICT-581121.
5. K. CHANDRASHEKHAR
S/O K. VEERABHADRA,
AGE: 41 YEARS,
OCC: POWER CONTROLLER,
C/O. CHIEF POWER CONTROLLER,
DRM OFFICE COMPOUND,
SOUTH WESTERN RAILWAYS,
KESHWAPUR, HUBBALLI - 580 020,
DIST: DHARWAD.
6. N. V. SATYANARAYA AKKENI
S/O SUBBAR, H.NO.4, F.4,
KALPATARU APARTMENT,
MOTHER TERESA COLONY,
CADAVEER ROAD, HUBLI-580 020,
DIST: DHARWAD.
7. A. VENUGOPAL S/O A. GANGADHARAN,
AGE: 43 YEARS,
OCC: LOCO PILOT GOODS GRADE-II,
OFFICE OF CHIEF CREW CONTROLLER,
CASTLEROCK, JOIDA,
UTTARA KANNADA DISTRICT-581121.
4
8. K. M. ABY
S/O K. L. MATHEW,
AGE: 42 YEARS,
WORKING AS LOCO PILOT GOODS GRADE-I,
SUREKHA VIHAR, PLOT NO.402,
VADDEM VASCO DA GAMA-403802, GOA.
9. D. SRINIVASARAO S/O KONDAIAH,
AGE: 44 YEARS,
LOCO PILOT GOODS GRADE-I,
SREENIVASA NILAYA,
PLOT NO.3C/6, R. C. COLONY,
NEAR MOTHER TERESA COLONY,
GADAG ROAD, HUBLI - 580 020,
DIST: DHARWAD.
10. B. DHAMODHARAM S/O GOVINDAPPA
AGE: 43 YEARS,
OCC: LOCO PILOT GOODS GRADE-II,
WORKING AS CREW CONTROLLER,
TORANGALLU RAILWAY STATION,
HOSPET TALUKA,
DIST: BALLARI, 583 201.
11. C. NAGARAJU S/O C. V. R. MURTHY
AGE: 41 YEARS,
WORKING AS LOCO PILOT GOODS-GRADE-II,
O/O THE CHIEF CREW CONTROLLER,
CASTLEROCK, JOIDA, U.K.-581121.
12. S. HARINATH BABU
S/O UMAMAHESHWARA LINGAM,
AGE: 44 YEARS,
LOCO PILOT GOODS GRADE-II,
WORKING AS CREW CONTROLLER,
OFFICE OF THE CCC
5
HOSPET RAILWAY STATION,
HOSPET TALUK,
BALLARI DISTRICT - 583 201. ... ACCUSED
THESE CCCs ARE FILED UNDER SECTIONS 11 & 12
OF THE CONTEMPT OF COURTS ACT, 1971, READ WITH
ARTICLE 215 OF CONSTITUTION OF INDIA, PRAYING THIS
HON'BLE COURT TO INITIATE CONTEMPT PROCEEDINGS
AGAINST THE ACCUSED FOR HAVING COMMITTED
CONTEMPT BY VIOLATION OF ORDER DATED 10.04.2015
AND 03.06.2015 PASSED IN W.P.NOs.112287-112290 OF
2014 PRODUCED AT ANNEXURE-A AND PUNISH THE
ACCUSED. FURTHER DIRECT THE ACCUSED TO RESTORE
THE STATUS OF SENIORITY LIST EXISTED AS ON
10.04.2015 FORTHWITH, IN THE INTEREST OF JUSTICE
AND EQUITY.
*****
THESE CCCs COMING ON FOR PRELIMINARY
HEARING THIS DAY, RAVI MALIMATH J., MADE THE
FOLLOWING:
ORDER
In view of the memo filed in the Court today, the petitions are dismissed as withdrawn.
Sd/- Sd/- JUDGE JUDGE Kmv