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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1)(c) in Andhra Pradesh Capital Region Development Authority Act, 2014

(c)Regulation. - (i) to regulate development activities in accordance with the development plans and regulations, and to bring aesthetics, efficiency and economy in the process of development;
(ii)to approve plans, and manage and control the development of land in the capital region;
(iii)to regulate the development of the periphery area;