Section 66 in The Chhattisgarh Gram Nyayalaya Rules, 2001
66. Recovery of fee.
- If the summons or notice is to be served at the instance of party, the Gram Nyayalaya shall recover a fee of Rs. 2.00 per summons or notice from that party. The fee shall be credited in the Gram Nyayalaya Fund. A receipt of the payment shall be given in Form-IX.
