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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Land Revenue Act, 1901

(3)It shall come into force on the first day of January, 1902.[Uttarakhand] [The word 'Uttaranchal' Substituted by Section 3 of Act No. 52 of 2006 (w.e.f. 01.01.2007).] Amendment[1. Short title and commencement. - (1) This order may be called the Uttar Pradesh Land Revenue (Uttaranchal Adaptation and Modification) Order, 2001.