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Himachal Pradesh High Court

State Of H. P. vs . Balram Singh & Anr. on 16 June, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

State of H. P. vs. Balram Singh & Anr.

Cr.MP(M) No. 1265 of 2022 16.06.2022 Present: Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Mr. .

Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur, and Mr. Yudhbir Singh Thakur, Dy. A.Gs., for the applicant-appellant.

Cr.MP(M) No. 1265 of 2022 Heard. Leave to appeal granted. Application stands disposed of.

Appeal be registered.

                          Cr. Appeal No.    of 2022


                          Admit.

Bailable warrants in the sum of Rs. 50,000/- with one surety of the like amount each to the satisfaction of the arresting Police Officer be issued against the respondents undertaking therein to appear in this Court as and when directed and to receive the sentence which may be imposed on the conclusion of the appeal.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 16, 2022 (sanjeev) ::: Downloaded on - 16/06/2022 20:07:03 :::CIS