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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(8) in The Maharashtra Prevention and Eradication of Human Sacrifice and other Inhuman, Evil and Aghori Practices and Black Magic Act, 2013

(8)Any traditional religious rites, and acts except those mentioned above, which the State Government may, by notification in the Official Gazette, notify.