Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(5) in Poona University Act, 1974

(5)[ The term of office of the student members shall be co-terminus with the terms of office of the student members of the Students' Council. The term of office of the Heads of University Departments shall be one year.] [Substituted, for the original by Maharashtra 60 of 1975, S. 2.]