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State of Goa - Section

Section 75 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

75. Supply of marks.

(1)The marks obtained by a candidate in each subject shall be supplied to a candidate in a printed form of statement on payment of a fee as specified by the Board from time to time. Marks obtained by a candidate for individual questions or sections of a paper shall not be supplied.
(2)Heads of Secondary/Higher Secondary Schools shall be supplied, as soon as possible after the declaration of the results, with a consolidated statement of marks obtained in each subject by the candidates presented by them for the Examination, for School record. The original individual statements of marks for supplying to the candidate concerned on payment of the specified fee (payable to the Board) shall also be supplied to Heads of the Schools alongwith the printed results of the SSC/HSSC Examination concerned. In case the candidates require the Duplicate Copies of their statements of marks they shall obtain the same from the Board's office only, on payment of the specified fees.