Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Tamilnadu - Subsection Section 92(e) in Tamil Nadu Educational Rules (e)A case sheet or record in the form prescribed in Appendix 19 shall be maintained by the headmaster of the institution for each pupil to whom the concession is granted and shall be made available for inspection by the Inspecting Officer.
