Calcutta High Court
Sikha Basu vs Bma Wealth Creators Limited on 12 November, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
OD 10
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
APO/8/2021
WITH
AP/641/2016
SIKHA BASU
VS.
BMA WEALTH CREATORS LIMITED
BEFORE :
THE HON'BLE JUSTICE DEBANGSU BASAK
And
THE HON'BLE JUSTICE MD. SHABBAR RASHIDI
Date : 12th November, 2025
Appearance :
Mr. Shoham Sanyal, Adv.
Ms. Abhipriya Sarkar, Adv.
...for appellant
Mr. Varun Kothari, Adv.
Mr. A. Agarwalla, Adv.
Ms. D. Mukherji, Adv.
...for respondent
The Court : On the prayer made on behalf of the appellant, list the matter on November 17, 2025.
(DEBANGSU BASAK, J.) (MD. SHABBAR RASHIDI, J.) SN/S.Mandi AR(C R)