Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(1) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(1)The State Government may appoint Chief Executive Officer of the Authority on such terms and conditions, as may be prescribed.