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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(2)(b) in The Bihar Electricity Duty Rules, 1949

(b)the Assistant Commissioner of the Circle, [x x x] if the amount to be refunded exceeds Rs. 2,500 but does not exceed Rs. 5,000; and