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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1)(vii) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(vii)At the end of each season, the respective Farmers' Organisation shall prepare a report of water received and utilised along with the area irrigated, quantity of water supply and extent of crops.