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Union of India - Section

Section 3 in THE UTTAR PRADESH REORGANISATION ACT, 2000

3. Formation of Uttaranchal State.-

On and from the appointed day, there shall be formed a new State to be known as the State of Uttaranchal comprising the following territories of the existing State of Uttar Pradesh, namely:-Pauri Garhwal, Tehri Garhwal, Uttar Kashi, Chamoli, Dehradun, Nainital, Almora, Pithoragarh, Udham Singh Nagar, Bageshwar, Champawat, Rudraprayag and Hardwar districts,and thereupon the said territories shall cease to form part of the existing State of Uttar Pradesh.