Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] State of Tamilnadu - Section Section 4 in Tamil Nadu Motor Vehicles Taxation Act, 1974 (4)"Chennai Metropolitan Area" means the City of Chennai and such contiguous area of such city as the Government may, from time to time notification;
