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Allahabad High Court

Commissioner Central Tax ... vs M/S Cmc Ltd. on 4 December, 2019

Author: Biswanath Somadder

Bench: Biswanath Somadder, Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- CENTRAL EXCISE APPEAL No. - 8 of 2019
 

 
Appellant :- Commissioner Central Tax Commissionerate
 
Respondent :- M/S Cmc Ltd.
 
Counsel for Appellant :- Dhananjay Awasthi
 
Counsel for Respondent :- Utkarsh Malviya,Atul Gupta
 

 
Hon'ble Biswanath Somadder,J.
 

Hon'ble Ajay Bhanot,J.

Learned advocate appearing on behalf of the appellant submits on instructions that his client does not wish to proceed with the matter.

The appeal stands dismissed for non prosecution.

Order Date :- 4.12.2019 Ravi / Ashish (Biswanath Somadder, J.) (Ajay Bhanot, J.)