Allahabad High Court
Commissioner Central Tax ... vs M/S Cmc Ltd. on 4 December, 2019
Author: Biswanath Somadder
Bench: Biswanath Somadder, Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- CENTRAL EXCISE APPEAL No. - 8 of 2019 Appellant :- Commissioner Central Tax Commissionerate Respondent :- M/S Cmc Ltd. Counsel for Appellant :- Dhananjay Awasthi Counsel for Respondent :- Utkarsh Malviya,Atul Gupta Hon'ble Biswanath Somadder,J.
Hon'ble Ajay Bhanot,J.
Learned advocate appearing on behalf of the appellant submits on instructions that his client does not wish to proceed with the matter.
The appeal stands dismissed for non prosecution.
Order Date :- 4.12.2019 Ravi / Ashish (Biswanath Somadder, J.) (Ajay Bhanot, J.)