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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 10(3)(a) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(a)a due diligence certificate as per Form A of Schedule VI including additional confirmations as specified in Form F of Schedule VI;