Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in U.P. Information Technology (Electronic Service Delivery) Rules, 2016

(2)Every such application software shall, inter alia, possess the capability to assign a unique identification to each licence, permit, certificate, sanction or approval.