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[Section 14]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 14(1) in The M.P. Ashaskiya Shikshan Sanstha (Adhyapakon Tatha Anya Karmachariyon Ki Bharti) Niyam, 1979
| (i) | in the case of teaching post- | ||
| (a) | Kulpati or his nominee | Chairman | |
| (b) | One nominee of the Management from amongst its members who arenot teachers | Member | |
| (c) | One expert in the subject concerned nominated by the Kulpatior his nominee | Member | |
| (d) | One expert in the subject concerned nominated by the MadhyaPradesh Uchcha Shiksha Anudan Ayog | Member | |
| (e) | Principal of the Institution | Member Secretary | |
| (ii) | in the case of Principal- | ||
| (a) | Kulpati or his nominee | Chairman | |
| (b) | One nominee of the Management | Member | |
| (c) | Co-ordinator/Dean/Director, College Development Council | Member | |
| (d) | One nominee of the Madhya Pradesh Uchcha Shiksha Anudan Ayog | Member | |
| (iii) | in the case of non-teaching post- | ||
| (a) | A nominee of the Kulpati | Chairman | |
| (b) | One nominee of the Management | Member | |
| (c) | One nominee of the Madhya Pradesh Uchcha Shiksha Anudan Ayog | Member | |
| (d) | Principal of the Institution | Member Secretary |