Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 121 in THE FINANCE ACT, 2021

121. Amendment of section 168.

In section 168 of the Central Goods and Services Tax Act, in sub-section (2),––
(i)for the words, brackets and figures “sub-section (1) of section 44”, the word and figures “section 44” shall be substituted;
(ii)the words, brackets and figures “sub-section (1) of section 151,” shall be omitted.