Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 150 in Uttar Pradesh Municipal Corporation Act, 1959

150. Restrictions on expenditure from Corporation Fund.

- Except as may be provided by rules in this behalf, no expenditure shall be incurred or payment made of any sum out of the Corporation Fund unless the same is covered by a current budget grant, and sufficient balance of such budget grant is still available, notwithstanding any reduction or transfer thereof which may have been made in accordance with the provisions of sub-section (3) of Section 149.