Andhra Pradesh High Court - Amravati
Sri Modugala Venugopala Reddy vs Jayadev Galla on 15 September, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No.E.P.No.2 of 2019
PROCEEDING SHEET
Sl.No DATE Office
ORDER
Note
33. 15.09.2023 RRR, J Sri Gulshan Shekar, learned counsel appearing for M/s. Indus Law Firm submits that there are no further witnesses to be examined by the petitioner.
Accordingly, the evidence of the petitioner is closed.
For evidence of the 1st respondent, if any, post on 23.09.2023 ________ RRR, J BSM/DSV.