Supreme Court - Daily Orders
Bharti Cellular Ltd.Now Bharti Airtel ... vs Assistant C.I.T Circle 57 on 21 September, 2023
CA No. 7257/2011 etc.
ITEM NO.101 COURT NO.3 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 7257/2011
BHARTI CELLULAR LTD. NOW BHARTI AIRTEL LTD. Appellant(s)
VERSUS
ASSISTANT C.I.T CIRCLE 57 & ANR. Respondent(s)
WITH
SLP(C) No. 6987/2020 (XV)
(IA No. 49433/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 11754/2020 (IX)
(IA No. 49422/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 11205/2020 (IX)
(IA No. 49445/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 11327/2020 (IX)
(IA No. 49443/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 11466/2020 (IX)
(IA No. 49436/2021 - AMENDMENT IN CAUSE TITLE)
C.A. No. 111/2021 (III)
(FOR ADMISSION and I.R. and IA No.117653/2020-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 1327/2021 (IX)
(FOR ADMISSION and I.R. and IA No. 37293/2021 - ADDITION / DELETION
/ MODIFICATION PARTIES)
SLP(C) No. 2755/2021 (IX)
(FOR ADMISSION and I.R. and IA No. 49431/2021 - AMENDMENT IN CAUSE
TITLE)
Diary No. 24731/2023 (XI-A)
(FOR ADMISSION and I.R. and IA No.125599/2023-CONDONATION OF DELAY
IN FILING and IA No.125603/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Signature Not Verified
C.A. No. 3691-3692/2023 (XIV-A)
Digitally signed by
Deepak Guglani
Date: 2023.09.22
17:22:53 IST
Reason:
SLP(C) No. 19738/2019 (XV)
(IA No. 49446/2021 - AMENDMENT IN CAUSE TITLE)
Diary No(s). 864/2020 (IX)
CA No. 7257/2011 etc.
(FOR ADMISSION and I.R. and IA No.10652/2020-CONDONATION OF DELAY
IN FILING)
C.A. No. 1483/2020 (III)
(FOR ADMISSION and I.R. and IA No.18332/2020-CONDONATION OF DELAY
IN FILING)
C.A. No. 2860/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 303/2021 (IX)
SLP(C) No. 76/2021 (IX)
(IA No. 140669/2021 - APPLICATION FOR PERMISSION)
SLP(C) No. 16108/2020 (IX)
(FOR ADMISSION and I.R. and IA No.137102/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 812/2021 (IX)
(FOR ADMISSION and I.R. and IA No. 37301/2021 - ADDITION / DELETION
/ MODIFICATION PARTIES)
C.A. No. 8902/2022 (III)
SLP(C) No. 2305/2021 (IX)
(IA No. 49424/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 2268/2021 (IX)
(FOR ADMISSION and I.R.)
SLP(C) No. 2814/2021 (IX)
(FOR ADMISSION and I.R.)
SLP(C) No. 3370/2023 (IX)
(FOR ADMISSION and I.R. and IA No.21249/2023-CONDONATION OF DELAY
IN FILING and IA No.21252/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
C.A. Nos. 2652-2653/2015 (IV-A)
C.A. Nos. 4949-4950/2015 (IV-A)
C.A. Nos. 4947-4948/2015 (IV-A)
Diary No. 13836/2018 (XV)
(FOR ADMISSION and I.R. and IA No.64253/2018-CONDONATION OF DELAY
IN FILING)
Diary No. 15192/2018 (XV)
(IA No. 75876/2018 - CONDONATION OF DELAY IN FILING)
Diary No. 15863/2018 (XV)
CA No. 7257/2011 etc.
(IA No. 71534/2018 - CONDONATION OF DELAY IN FILING)
Diary No. 16017/2018 (XV)
(FOR ADMISSION and I.R. and IA No.83338/2018-CONDONATION OF DELAY
IN FILING)
Diary No. 17876/2018 (XV)
(FOR ADMISSION and I.R. and IA No.74533/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 7455/2018 (XV)
(IA No.98668/2018-CONDONATION OF DELAY IN FILING)
SLP(C) No. 14023/2019 (XV)
(IA No. 49428/2021 - AMENDMENT IN CAUSE TITLE)
Diary No. 14241/2018 (XV)
(IA No. 70179/2018 - CONDONATION OF DELAY IN FILING)
Diary No. 24221/2018 (XV)
(FOR ADMISSION and I.R. and IA No.96493/2018-CONDONATION OF DELAY
IN FILING and IA No. 49449/2021 - AMENDMENT IN CAUSE TITLE)
Diary No. 25484/2018 (XV)
(IA No. 23462/2021 - ADDITION / DELETION / MODIFICATION PARTIES, IA
No. 137805/2018 - CONDONATION OF DELAY IN FILING AND IA No.
137804/2018 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Diary No. 42786/2018 (XV)
(IA No. 170903/2018 - CONDONATION OF DELAY IN FILING)
Diary No. 44872/2018 (XV)
(IA No. 178804/2018 - CONDONATION OF DELAY IN FILING)
Diary No(s). 700/2019 (XV)
(FOR ADMISSION and I.R. and IA No.16546/2019-CONDONATION OF DELAY
IN FILING)
Diary No. 4160/2019 (XV)
(FOR ADMISSION and I.R. and IA No.62643/2019-CONDONATION OF DELAY
IN FILING and IA No.62645/2019-CONDONATION OF DELAY IN REFILING AND
IA No. 49452/2021 - AMENDMENT IN CAUSE TITLE)
SLP(C) No. 17222/2023 (XI-A)
(IA No.133479/2023-CONDONATION OF DELAY IN FILING and IA
No.133478/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 19268/2023 (XI-A)
(IA No.150808/2023-CONDONATION OF DELAY IN FILING and IA
No.150815/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 21-09-2023 These matters were called on for hearing today.
CA No. 7257/2011 etc.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s)
Mr. Arvind P. Datar, Sr. Adv.
Mr. Ajay Vohra, Sr. Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.
Mr. Ajitesh Dayal Singh, Adv.
Mr. Arihant Tater, Adv.
Mr. Praveen Kumar, AOR
Mr. Balbir Singh, A.S.G.
Mr. N. Venkatraman, A.S.G. (N/P)
Mr. Arijit Prasad, Sr. Adv.
Mr. Digvijay Dam, Adv.
Mr. V.C. Bharathi, Adv.
Mrs. Alka Agarwal, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Prahlad Singh, Adv.
Mr. Santosh Kumar, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Balbir Singh, A.S.G.
Mr. N. Venkatraman, A.S.G. (N/P)
Mr. Arijit Prasad, Sr. Adv.
Mr. Digvijay Dam, Adv.
Mr. V.C. Bharathi, Adv.
Mrs. Alka Agarwal, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Prahlad Singh, Adv.
Mr. Santosh Kumar, Adv.
Mr. Vijay Nand Tripathi, Adv.
Ms. Ankita A. Singh, Adv.
Mr. Deepak Kumar, Adv.
Mr. Prasenjeet Mohapatra, Adv.
Mr. Shyam Gopal, Adv.
Mr. Aditya Rathore, Adv.
Mr. Samarvir Singh, Adv.
Mr. Naman Tandon, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Mahesh Agarwal, Adv.
Ms. Sayree Basu Mullick, Adv.
Mr. Manu Krishnan, Adv.
Mr. Sayree Basu Mullick, Adv.
Mr. M.S. Ananth, Adv.
CA No. 7257/2011 etc.
Ms. Madhavi Agrawal, Adv.
Mr. E.C. Agrawala, AOR
Mr. Vipul Singh, Adv.
Mr. Harish Pandey, AOR
Mr. Kavin Gulati, Sr. Adv.
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Disha Jham, Adv.
Ms. Soumya Singh, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Ms. Shally Bhasin, Adv.
Mr. Chaitanya Safaya, Adv.
Mr. Prateek Gupta, Adv.
Mr. Prateek Yadav, Adv.
Mr. Anand Amit, Adv.
Mr. S.S. Shroff, AOR
Mr. Arvind P. Datar, Sr. Adv.
Mr. Ajay Vohra, Sr. Adv.
Mr. Kumar Visalaksh, Adv.
Mr. Udit Jain, Adv.
Mr. Archit Gupta, Adv.
Mr. Arihant Tater, Adv.
Mr. Ajitesh Dayal Singh, Adv.
Mr. Praveen Kumar, Adv.
Mr. Harish Pandey, Adv.
Mr. Abhishek Vikas, AOR
Mr. Prateek Gupta, Adv.
Mr. Chaitanya S., Adv.
UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal Nos. 3691-3692/2023 The appeals are de-tagged from the present batch of appeals/petitions.
Civil Appeal Diary No. 864/2020 and Civil Appeal No. 1483/2020 The respondent companies, it is stated, are in the corporate insolvency resolution process and are presently in the moratorium period.
CA No. 7257/2011 etc. In view of the above, the appeals are de-tagged from the present batch of appeals/petitions. Rest of the matters Heard in part.
Re-list on 04.10.2023.
(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR