Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Bharti Cellular Ltd.Now Bharti Airtel ... vs Assistant C.I.T Circle 57 on 21 September, 2023

                                                                 CA No. 7257/2011 etc.

     ITEM NO.101                       COURT NO.3                    SECTION XVI

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                              Civil Appeal No. 7257/2011

     BHARTI CELLULAR LTD. NOW BHARTI AIRTEL LTD.              Appellant(s)

                                          VERSUS

     ASSISTANT C.I.T CIRCLE 57 & ANR.                         Respondent(s)

     WITH

     SLP(C) No. 6987/2020 (XV)
     (IA No. 49433/2021 - AMENDMENT IN CAUSE TITLE)

     SLP(C) No. 11754/2020 (IX)
     (IA No. 49422/2021 - AMENDMENT IN CAUSE TITLE)

     SLP(C) No. 11205/2020 (IX)
     (IA No. 49445/2021 - AMENDMENT IN CAUSE TITLE)

     SLP(C) No. 11327/2020 (IX)
     (IA No. 49443/2021 - AMENDMENT IN CAUSE TITLE)

     SLP(C) No. 11466/2020 (IX)
     (IA No. 49436/2021 - AMENDMENT IN CAUSE TITLE)

     C.A. No. 111/2021 (III)
     (FOR ADMISSION and I.R. and IA No.117653/2020-CONDONATION OF DELAY
     IN FILING)

     SLP(C) No. 1327/2021 (IX)
     (FOR ADMISSION and I.R. and IA No. 37293/2021 - ADDITION / DELETION
     / MODIFICATION PARTIES)

     SLP(C) No. 2755/2021 (IX)
     (FOR ADMISSION and I.R. and IA No. 49431/2021 - AMENDMENT IN CAUSE
     TITLE)

     Diary No. 24731/2023 (XI-A)
     (FOR ADMISSION and I.R. and IA No.125599/2023-CONDONATION OF DELAY
     IN FILING and IA No.125603/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)
Signature Not Verified


     C.A. No. 3691-3692/2023 (XIV-A)
Digitally signed by
Deepak Guglani
Date: 2023.09.22
17:22:53 IST
Reason:

     SLP(C) No. 19738/2019 (XV)
     (IA No. 49446/2021 - AMENDMENT IN CAUSE TITLE)

     Diary No(s). 864/2020 (IX)
                                                       CA No. 7257/2011 etc.

(FOR ADMISSION and I.R. and IA No.10652/2020-CONDONATION OF DELAY
IN FILING)

C.A. No. 1483/2020 (III)
(FOR ADMISSION and I.R. and IA No.18332/2020-CONDONATION OF DELAY
IN FILING)

C.A. No. 2860/2021 (III)
(FOR ADMISSION and I.R.)

SLP(C) No. 303/2021 (IX)

SLP(C) No. 76/2021 (IX)
(IA No. 140669/2021 - APPLICATION FOR PERMISSION)

SLP(C) No. 16108/2020 (IX)
(FOR ADMISSION and I.R. and IA No.137102/2020-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)

SLP(C) No. 812/2021 (IX)
(FOR ADMISSION and I.R. and IA No. 37301/2021 - ADDITION / DELETION
/ MODIFICATION PARTIES)

C.A. No. 8902/2022 (III)

SLP(C) No. 2305/2021 (IX)
(IA No. 49424/2021 - AMENDMENT IN CAUSE TITLE)

SLP(C) No. 2268/2021 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No. 2814/2021 (IX)
(FOR ADMISSION and I.R.)

SLP(C) No. 3370/2023 (IX)
(FOR ADMISSION and I.R. and IA No.21249/2023-CONDONATION OF DELAY
IN FILING and IA No.21252/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)

C.A. Nos. 2652-2653/2015 (IV-A)

C.A. Nos. 4949-4950/2015 (IV-A)

C.A. Nos. 4947-4948/2015 (IV-A)

Diary No. 13836/2018 (XV)
(FOR ADMISSION and I.R. and IA No.64253/2018-CONDONATION OF DELAY
IN FILING)

Diary No. 15192/2018 (XV)
(IA No. 75876/2018 - CONDONATION OF DELAY IN FILING)

Diary No. 15863/2018 (XV)
                                                        CA No. 7257/2011 etc.

(IA No. 71534/2018 - CONDONATION OF DELAY IN FILING)

Diary No. 16017/2018 (XV)
(FOR ADMISSION and I.R. and IA No.83338/2018-CONDONATION OF DELAY
IN FILING)

Diary No. 17876/2018 (XV)
(FOR ADMISSION and I.R. and IA No.74533/2018-CONDONATION OF DELAY
IN FILING)

C.A. No. 7455/2018 (XV)
(IA No.98668/2018-CONDONATION OF DELAY IN FILING)

SLP(C) No. 14023/2019 (XV)
(IA No. 49428/2021 - AMENDMENT IN CAUSE TITLE)

Diary No. 14241/2018 (XV)
(IA No. 70179/2018 - CONDONATION OF DELAY IN FILING)

Diary No. 24221/2018 (XV)
(FOR ADMISSION and I.R. and IA No.96493/2018-CONDONATION OF DELAY
IN FILING and IA No. 49449/2021 - AMENDMENT IN CAUSE TITLE)

Diary No. 25484/2018 (XV)
(IA No. 23462/2021 - ADDITION / DELETION / MODIFICATION PARTIES, IA
No. 137805/2018 - CONDONATION OF DELAY IN FILING AND IA No.
137804/2018 - CONDONATION OF DELAY IN REFILING /        CURING THE
DEFECTS)

Diary No. 42786/2018 (XV)
(IA No. 170903/2018 - CONDONATION OF DELAY IN FILING)

Diary No. 44872/2018 (XV)
(IA No. 178804/2018 - CONDONATION OF DELAY IN FILING)

Diary No(s). 700/2019 (XV)
(FOR ADMISSION and I.R. and IA No.16546/2019-CONDONATION OF DELAY
IN FILING)

Diary No. 4160/2019 (XV)
(FOR ADMISSION and I.R. and IA No.62643/2019-CONDONATION OF DELAY
IN FILING and IA No.62645/2019-CONDONATION OF DELAY IN REFILING AND
IA No. 49452/2021 - AMENDMENT IN CAUSE TITLE)

SLP(C) No. 17222/2023 (XI-A)
(IA   No.133479/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
No.133478/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

SLP(C) No. 19268/2023 (XI-A)
(IA   No.150808/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
No.150815/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

Date : 21-09-2023 These matters were called on for hearing today.
                                                       CA No. 7257/2011 etc.


CORAM :
          HON'BLE MR. JUSTICE SANJIV KHANNA
          HON'BLE MR. JUSTICE S.V.N. BHATTI

For Appellant(s)
                    Mr. Arvind P. Datar, Sr. Adv.
                    Mr. Ajay Vohra, Sr. Adv.
                    Mr. Kumar Visalaksh, Adv.
                    Mr. Udit Jain, Adv.
                    Mr. Archit Gupta, Adv.
                    Mr. Ajitesh Dayal Singh, Adv.
                    Mr. Arihant Tater, Adv.
                    Mr. Praveen Kumar, AOR

                    Mr. Balbir Singh, A.S.G.
                    Mr. N. Venkatraman, A.S.G. (N/P)
                    Mr. Arijit Prasad, Sr. Adv.
                    Mr. Digvijay Dam, Adv.
                    Mr. V.C. Bharathi, Adv.
                    Mrs. Alka Agarwal, Adv.
                    Mr. Rupesh Kumar, Adv.
                    Mr. Prahlad Singh, Adv.
                    Mr. Santosh Kumar, Adv.
                    Mr. Raj Bahadur Yadav, AOR

                    Mrs. Anil Katiyar, AOR

For Respondent(s)
                    Mr. Balbir Singh, A.S.G.
                    Mr. N. Venkatraman, A.S.G. (N/P)
                    Mr. Arijit Prasad, Sr. Adv.
                    Mr. Digvijay Dam, Adv.
                    Mr. V.C. Bharathi, Adv.
                    Mrs. Alka Agarwal, Adv.
                    Mr. Rupesh Kumar, Adv.
                    Mr. Prahlad Singh, Adv.
                    Mr. Santosh Kumar, Adv.
                    Mr. Vijay Nand Tripathi, Adv.
                    Ms. Ankita A. Singh, Adv.
                    Mr. Deepak Kumar, Adv.
                    Mr. Prasenjeet Mohapatra, Adv.
                    Mr. Shyam Gopal, Adv.
                    Mr. Aditya Rathore, Adv.
                    Mr. Samarvir Singh, Adv.
                    Mr. Naman Tandon, Adv.
                    Mr. Raj Bahadur Yadav, AOR

                    Mr. Mahesh Agarwal, Adv.
                    Ms. Sayree Basu Mullick, Adv.
                    Mr. Manu Krishnan, Adv.
                    Mr. Sayree Basu Mullick, Adv.
                    Mr. M.S. Ananth, Adv.
                                                           CA No. 7257/2011 etc.

                     Ms. Madhavi Agrawal, Adv.
                     Mr. E.C. Agrawala, AOR
                     Mr. Vipul Singh, Adv.

                     Mr. Harish Pandey, AOR

                     Mr. Kavin Gulati, Sr. Adv.
                     Mr. Sachit Jolly, Adv.
                     Ms. Anuradha Dutt, Adv.
                     Ms. Disha Jham, Adv.
                     Ms. Soumya Singh, Adv.
                     Ms. B. Vijayalakshmi Menon, AOR

                     Ms. Shally Bhasin, Adv.
                     Mr. Chaitanya Safaya, Adv.
                     Mr. Prateek Gupta, Adv.
                     Mr. Prateek Yadav, Adv.
                     Mr. Anand Amit, Adv.
                     Mr. S.S. Shroff, AOR

                     Mr. Arvind P. Datar, Sr. Adv.
                     Mr. Ajay Vohra, Sr. Adv.
                     Mr. Kumar Visalaksh, Adv.
                     Mr. Udit Jain, Adv.
                     Mr. Archit Gupta, Adv.
                     Mr. Arihant Tater, Adv.
                     Mr. Ajitesh Dayal Singh, Adv.
                     Mr. Praveen Kumar, Adv.
                     Mr. Harish Pandey, Adv.
                     Mr. Abhishek Vikas, AOR

                     Mr. Prateek Gupta, Adv.
                     Mr. Chaitanya S., Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Civil Appeal Nos. 3691-3692/2023 The appeals are de-tagged from the present batch of appeals/petitions.

Civil Appeal Diary No. 864/2020 and Civil Appeal No. 1483/2020 The respondent companies, it is stated, are in the corporate insolvency resolution process and are presently in the moratorium period.

CA No. 7257/2011 etc. In view of the above, the appeals are de-tagged from the present batch of appeals/petitions. Rest of the matters Heard in part.

Re-list on 04.10.2023.

(DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR