Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Nagaland - Subsection Section 12(1) in Nagaland Municipal Act, 2001 (1)The Municipal Council shall elect one of it's elected members to be the Chairperson in the manner as may be prescribed in this behalf.
