Delhi High Court - Orders
Rules 1 And 2 Of The Cpc) Inter Ikea ... vs Br Retail India Private Limited And Anr on 27 February, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 882/2022 and I.A. 21624/2022 (Order XXXIX
Rules 1 and 2 of the CPC)
INTER IKEA SYSTEMS BV ..... Plaintiff
Through: Mr. Parkhi Rai, Adv.
versus
BR RETAIL INDIA PRIVATE
LIMITED AND ANR. ..... Defendants
Through: Mr. Rohan Rohatgi, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.02.2023
1. Learned Counsel for the parties submit, ad idem, that there is a possibility of an amicable resolution of the dispute.
2. Accordingly, renotify on 19th April 2023.
C.HARI SHANKAR, J FEBRUARY 27, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.02.2023 12:47:31