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Delhi High Court - Orders

Rules 1 And 2 Of The Cpc) Inter Ikea ... vs Br Retail India Private Limited And Anr on 27 February, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~11
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 882/2022 and I.A. 21624/2022 (Order XXXIX
                          Rules 1 and 2 of the CPC)

                          INTER IKEA SYSTEMS BV                    ..... Plaintiff
                                        Through: Mr. Parkhi Rai, Adv.

                                             versus

                          BR RETAIL INDIA PRIVATE
                          LIMITED AND ANR.                    ..... Defendants
                                        Through: Mr. Rohan Rohatgi, Adv.
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                             ORDER

% 27.02.2023

1. Learned Counsel for the parties submit, ad idem, that there is a possibility of an amicable resolution of the dispute.

2. Accordingly, renotify on 19th April 2023.

C.HARI SHANKAR, J FEBRUARY 27, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.02.2023 12:47:31