Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 10 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

10. Navigational and meteorological information.-

Competent Officer shall arrange for dissemination of information on storm, flash flood, channel depth and dangers in navigation by issuing river notices, publishing river charts and displaying appropriate cautionary signals as given in Annexure-III at the river ports